Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 42 in Alagappa University Act, 1985 42. Residence and hostels. - Every student of the University other than a non-collegiate student shall be required to reside in a hostel or under such other conditions as may be prescribed.
