Section 18(3) in Jammu and Kashmir Pre-Conception and Pre-Natal Sex Selection/determination (Prohibition and Regulation) Rules, 2006
(3)The appropriate authority or the State Government may publish periodically lists of registered Genetic Counselling Centres, Genetic Laboratory, Genetic Clinics and Imaging Centre and findings from the reports and other information in their possession for the information of the public and for use by the experts in the field.
