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State of Jharkhand - Section

Section 3 in Rules for the Departmental Examination of the Superintendents and Inspectors of Excise, 1970

3. Subjects of Examination.

(1)The Departmental Examination for the Superintendents of Excise and Inspectors of Excise shall consist of examination in the following subjects, namely:-
(a)Law (Excise and Criminal).
(b)Excise Rules and Procedure.
(c)Accounts.
(d)Hindi.
(2)The syllabus for the examination will be as detailed in Appendix I.