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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(3) in The Orissa Motor Vehicles (Producer of Gas) Rules, 1993

(3)A manufacturer who proposes to modify or alter in any way the design or specification of an approved type or model of producer shall, before offering the modified type or model for sale, make application to the authority with particulars of the modification or changes proposed and shall obtain the approval of the authority thereto.