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[Cites 0, Cited by 0] [Section 83] [Entire Act]

Union of India - Subsection

Section 83(2) in The Coal Mines Regulations, 2011

(2)The shaft shall be provided with sufficient number of guides to ensure smooth and safe travel of the cage or other means of conveyance:Provided that where rope guides are used, the cheese-weights or bottom clamps shall be kept so exposed as to permit regular examination.