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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(1) in The Orissa Grama Panchayats Election Rules, 1965

(1)The Electoral Registration Officer shall sit at the place and on the date fixed under Sub-rule (3) of Rule 5 and shall hold a summary enquiry of all the claims and objections.