Kerala High Court
Unknown vs For on 12 March, 2021
Author: P.V.Asha
Bench: P.V.Asha
WP(C) 5922/2021 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE SMT. JUSTICE P.V.ASHA
Friday,the 12th day of March 2021/21st Phalguna, 1942
WP(C) No.5922/2021(M)
For
PETITIONER
information purpose only
M/S.RDS PROJECT LTD.,
HEAD OFFICE: 427, SOMDUTT CHAMBERS-II, 9,
BHIKAJI CAMA PLACE, NEW DELHI-110066,
REGIONAL OFFICE AT SHIHAB THANGAL ROAD,
PANAMPILLY NAGAR, KOCHI-682019,
REPRESENTED BY ITS ASSOCIATE DIRECTOR,
MR. AMIT VARGHESE JOSEPH, AGED 30 YEARS,
S/O. DR.JOSEPH VARGHESE.
RESPONDENTS
1. INDIAN INSTITUTE OF SCIENCE OF EDUCATION AND RESEARCH,
(IISER), MARUTHUMALA P.O., VITHURA,
THIRUVANANTHAPURAM-695551,
REPRESENTED BY ITS REGISTRAR.
2. THE DIRECTOR,
INDIAN INSTITUTE OF SCIENCE OF EDUCATION AND RESEARCH,
MARUTHUMALA P.O., VITHURA,
THIRUVANANTHAPURAM-695551.
3. ENGINEER-IN-CHARGE,
INDIAN INSTITUTE OF SCIENCE OF EDUCATION AND RESEARCH,
MARUTHUMALA P.O., VITHURA, THIRUVANANTHAPURAM-695551.
Writ Petition (civil) praying inter alia that in the circumstances stated in the
affidavit filed along with the WP(C) the High Court be pleased to stay all further
proceedings pursuant to Exhibit P-12 and further direct the respondents to
release the payment covered by Exhibit P-7 Running Account Bill, pending
disposal of this writ petition.
This petition coming on for admission upon perusing the petition and the
affidavit filed in support of WP(C) and this Court's order dated 08.03.2021 and
upon hearing the arguments of M/S DEEPU THANKAN, LAKSHMI SREEDHAR
and UMMUL FIDA, Advocates for the petitioner and of Sri. MILLU DANDAPANI,
Advocate for the Respondents, the court passed the following.
WP(C) 5922/2021 2/2
ORDER
For information purpose only Post on 22.03.2021. Interim order is extended till then. 12-03-2021 Sd/-
P.V.ASHA,JUDGE /true copy/ Sd/-
ASSISTANT REGISTRAR