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[Cites 0, Cited by 0] [Section 261] [Entire Act]

Bengal Presidency - Subsection

Section 261(d) in Police Regulations, Bengal , 1943

(d)The practice of delaying the submission of the final report after the completion of the local enquiry on the spot shall be discouraged. It is the duty of Superintendents and even more of Inspectors to insist that investigations in cases in which the accused are known are brought promptly to a conclusion.