Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 35 in The M.P. Jan Shiksha Adhiniyam, 2002 35. Power to issue direction. - The State Government shall have powers to issue directions to any person/body/authority in consonance with the provisions of this Act and the rules made thereunder.
