Bombay High Court
Shanta Gangadharan vs The Chief Officer, Mhada (Mumbai Board) ... on 24 February, 2022
Author: Madhav J. Jamdar
Bench: G.S. Patel, Madhav J. Jamdar
Digitally signed
by HEMANT 5-OSWPL-3328-2022.DOC
HEMANT CHANDERSEN
CHANDERSEN SHIV
SHIV Date:
2022.02.25
12:34:48 +0530
Shiv
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 3328 OF 2022
Vishwanath Shahaji Awaghade & Anr ...Petitioners
Versus
The Chief Officer & Ors ...Respondents
WITH
WRIT PETITION (L) NO. 4376 OF 2022
Shanta Gangadharan ...Petitioner
Versus
The Chief Officer, MHADA & Ors ...Respondents
Mr Pritesh Burad, with Asif Sayed with Khushboo Rajgor i/b Avinash
Fatangare for the Petitioner.
Mr P G Lad, with Ms Sayli Apte for the MHADA/Respondent No 1.
Mr Himanshu Takke, i/b Dilip Shete for Respondent No 3.
CORAM G.S. Patel &
Madhav J. Jamdar, JJ.
DATED: 24th February 2022
PC:-
1. The Additional Affidavit of Respondent No 3 is taken on record.
2. Mr Lad for the MHADA seeks time to take instructions. At his request, list the matters on Thursday i.e. 3rd March 2022.
Page 1 of 224th February 2022 5-OSWPL-3328-2022.DOC
3. All concerned will act on production of a digitally signed copy of this order.
(Madhav J. Jamdar, J) (G. S. Patel, J) Page 2 of 2 24th February 2022