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Bombay High Court

Shanta Gangadharan vs The Chief Officer, Mhada (Mumbai Board) ... on 24 February, 2022

Author: Madhav J. Jamdar

Bench: G.S. Patel, Madhav J. Jamdar

           Digitally signed
           by HEMANT                                             5-OSWPL-3328-2022.DOC
HEMANT     CHANDERSEN
CHANDERSEN SHIV
SHIV       Date:
           2022.02.25
           12:34:48 +0530
                  Shiv



                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            ORDINARY ORIGINAL CIVIL JURISDICTION
                               WRIT PETITION (L) NO. 3328 OF 2022


                  Vishwanath Shahaji Awaghade & Anr                      ...Petitioners
                       Versus
                  The Chief Officer & Ors                              ...Respondents

                                                 WITH
                                WRIT PETITION (L) NO. 4376 OF 2022

                  Shanta Gangadharan                                      ...Petitioner
                       Versus
                  The Chief Officer, MHADA & Ors                       ...Respondents


                  Mr Pritesh Burad, with Asif Sayed with Khushboo Rajgor i/b Avinash
                       Fatangare for the Petitioner.
                  Mr P G Lad, with Ms Sayli Apte for the MHADA/Respondent No 1.
                  Mr Himanshu Takke, i/b Dilip Shete for Respondent No 3.


                                        CORAM        G.S. Patel &
                                                     Madhav J. Jamdar, JJ.
                                        DATED:       24th February 2022
                  PC:-


1. The Additional Affidavit of Respondent No 3 is taken on record.

2. Mr Lad for the MHADA seeks time to take instructions. At his request, list the matters on Thursday i.e. 3rd March 2022.

Page 1 of 2

24th February 2022 5-OSWPL-3328-2022.DOC

3. All concerned will act on production of a digitally signed copy of this order.

(Madhav J. Jamdar, J) (G. S. Patel, J) Page 2 of 2 24th February 2022