Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Madhya Pradesh - Subsection Section 46(i) in The M.P. Ceiling On Agricultural Holdings Act, 1960 (i)to settle, decide or deal with any question which is by or under this Act required to be settled, decided or dealt with by the competent authority; and
