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[Cites 0, Cited by 0] [Section 700] [Entire Act]

State of Jharkhand - Subsection

Section 700(a) in Bihar Education Code, 1961

(a)The date, time and place of meetings shall ordinarily be fixed by the President and the Secretary in consultation, but if any seven members express in writing a desire that a meeting shall be held at an early date to consider any particular item or items of business, a meeting shall be fixed within fifteen days of the receipt of the request.