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[Cites 0, Cited by 1] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(11) in The Assam Education (Provincialisation of Services of Teachers and Re-Organisation of Educational Institutions) Act, 2017

(11)The State Level Scrutiny Committee shall have to cause physical verification of all institution and will also inspect all documents and records produced before it and call for such other records and documents as may be required for the purpose of causing verification.