Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 148] [Section 34(1)] [Section 34] [Entire Act] State of Chattisgarh - Subsection Section 34(1)(a) in Chhattisgarh Excise Act, 1915 (a)manufactures, transports, imports, exports, collects or possesses any intoxicant; or