Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] UT Ladakh - Subsection Section 40(3) in Ladakh Autonomous Hill Development Councils Act, 1997 (3)The Chief Executive Officer may with prior approval of the Executive Council transfer any employee transferred to Council under sub-section (1) within the District.
