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[Cites 0, Cited by 0] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(c) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(c)when decision is made concerning the duration and extent of such accommodation, referred to in clause (b), the consequences shall be considered and compensating actions shall be taken to ensure safety and necessary rest and restitution.