Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(1) in The Auroville Foundation Act, 1988

(1)The Governing Board may make regulations, not inconsistent with this Act and the rules made thereunder, for enabling it to discharge its function under this Act.