Section 3(1) in The U.P. Khandsari Sugar Manufacturers' Licensing Order, 1967
(1)No manufacturer shall without obtaining from the Licensing Authority, a licence, in the form prescribed in Schedule I undertake or carry on any process concerned with the manufacture of Khandsari sugar by means of a power crusher, bel or centrifugal:Provided that no licence shall be given to any person who is minor.
