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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1)(f) in The M.P. Sah Chikitsiy Parishad Adhiniyam, 2000

(f)his name has been removed from the State Register, or from the register of Registered Medical or Paramedical Practitioner under any Act for the time being in force.