Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46(9)] [Section 46] [Entire Act]

Union of India - Subsection

Section 46(9)(iii) in The Special Economic Zones Rules, 2006

(iii)photographs of the items being taken out for exhibition, attested by the Unit, shall be furnished in case of gems and jewelery;