Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 10 in The Orissa Excise Rules, 1965 10. Issue of foreign liquor for export only after measurement and proving. - No liquor shall be so issued until it has been measured and proved by the officer-in-charge of the distillery, brewery or warehouse.
