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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Chattisgarh - Subsection

Section 75(2) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(2)Before any ballot box is opened at a counting table, a candidate or his election agent or counting agent present at the table shall be allowed to inspect the paper seal or such other seal as might have been affixed thereon and to satisfy' himself that it is intact.