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[Cites 0, Cited by 0] [Section 135] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 135(1) in Arunachal Pradesh Panchayat Raj Act, 1997

(1)No person shall print or publish, or cause to be printed or published any election pamphlet or poster which does not bear on its face the names and addresses of the printer and the publisher thereof.