Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115F] [Entire Act] Union of India - Subsection Section 115F(2) in The Central Motor Vehicles Rules, 1989 (2)The procedure for ensuring compliance under sub-rule (1) shall be as laid down in Document No. MoRTH/CMVR/ TAP-115/116, as amended from time to time.
