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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(v) in The Rajasthan Judicial Service Rules, 1955

(v)[that the upper age limit for the reservists, namely the defence service personnel transferred to the reserve shall be 50 years.] [Inserted vide Notification No. F.3(9) Apptts. (C)/58 dated 27-8-1962 and No. F.1(16) Apptts. A-II/62 dated 31-5-1963.]