Bombay High Court
Nathu Sidhu Datir Since Deceased Thr. ... vs The Deputy Collector Rehabilitation ... on 1 August, 2024
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
14.CP.123.2024.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CONTEMPT PETITION NO. 123 OF 2024
IN
WRIT PETITION NO. 14393 OF 2022
Vishnu Mahadu Yeole
Since deceased through his Legal Heirs-
1) Pandurang Dinkar Salunke ...Petitioner
Versus
1. The Deputy Collector (Rehabilitation), Pune
& 4 Ors. ...Respondents
WITH
CONTEMPT PETITION NO. 138 OF 2024
Gopala Subho Shelar
Since deceased through his Legal Heirs ...Petitioner
Versus
1. The Deputy Collector (Rehabilitation), Pune
& 4 Ors. ...Respondents
WITH
CONTEMPT PETITION NO. 139 OF 2024
Bhikabai alias Bhikubai Yashwant Yeole
Since deceased through his Legal Heirs ...Petitioner
Versus
1. The Deputy Collector (Rehabilitation), Pune
& 4 Ors. ...Respondents
WITH
CONTEMPT PETITION NO. 126 OF 2024
Bhimabai Sakharam Bathe
Since deceased through his Legal Heirs
Baban Sakharam Bathe ...Petitioner
Versus
1. The Deputy Collector (Rehabilitation), Pune
& 4 Ors. ...Respondents
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01 August, 2024
Aarti Palkar
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14.CP.123.2024.doc
WITH
CONTEMPT PETITION NO. 125 OF 2024
Kailas Raghunath Yeole ...Petitioner
Versus
1. The Deputy Collector (Rehabilitation), Pune
& 4 Ors. ...Respondents
WITH
CONTEMPT PETITION NO. 136 OF 2024
Nathu Sidhu Datir
Since deceased through his Legal Heirs ...Petitioner
Gorakh Kanhu Datir
Versus
1. The Deputy Collector (Rehabilitation), Pune
& 4 Ors. ...Respondents
WITH
CONTEMPT PETITION NO. 124 OF 2024
Dhondiba Hari Bathe
Since deceased through his Legal Heirs
Rakesh Tulsidas Bathe ...Petitioner
Versus
1. The Deputy Collector (Rehabilitation), Pune
& 4 Ors. ...Respondents
WITH
CONTEMPT PETITION NO. 127 OF 2024
Yesu Subha Shelar
Since deceased through his Legal Heirs
Bhivaji Maruti Sagade ...Petitioner
Versus
1. The Deputy Collector (Rehabilitation), Pune
& 4 Ors. ...Respondents
Page 2 of 6
01 August, 2024
Aarti Palkar
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14.CP.123.2024.doc
WITH
CONTEMPT PETITION NO. 137 OF 2024
Yesu alias Yashwant Yeole
Since deceased through his Legal Heirs ...Petitioner
Mahesh Ramesh Yeole
Versus
1. The Deputy Collector (Rehabilitation), Pune
& 4 Ors. ...Respondents
CONTEMPT PETITION NO. 123 OF 2024
IN
WRIT PETITION NO. 14393 OF 2022
Vishnu Mahadu Yeole
Since deceased through his Legal Heirs-
1) Pandurang Dinkar Salunke ...Petitioner
Versus
1. The Deputy Collector (Rehabilitation), Pune
& 4 Ors. ...Respondents
WITH
CONTEMPT PETITION NO. 138 OF 2024
Gopala Subho Shelar
Since deceased through his Legal Heirs ...Petitioner
Versus
1. The Deputy Collector (Rehabilitation), Pune
& 4 Ors. ...Respondents
WITH
CONTEMPT PETITION NO. 139 OF 2024
Bhikabai alias Bhikubai Yashwant Yeole
Since deceased through his Legal Heirs ...Petitioner
Versus
1. The Deputy Collector (Rehabilitation), Pune
& 4 Ors. ...Respondents
Page 3 of 6
01 August, 2024
Aarti Palkar
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14.CP.123.2024.doc
WITH
CONTEMPT PETITION NO. 126 OF 2024
Bhimabai Sakharam Bathe
Since deceased through his Legal Heirs
Baban Sakharam Bathe ...Petitioner
Versus
1. The Deputy Collector (Rehabilitation), Pune
& 4 Ors. ...Respondents
WITH
CONTEMPT PETITION NO. 125 OF 2024
Kailas Raghunath Yeole ...Petitioner
Versus
1. The Deputy Collector (Rehabilitation), Pune
& 4 Ors. ...Respondents
WITH
CONTEMPT PETITION NO. 136 OF 2024
Nathu Sidhu Datir
Since deceased through his Legal Heirs ...Petitioner
Gorakh Kanhu Datir
Versus
1. The Deputy Collector (Rehabilitation), Pune
& 4 Ors. ...Respondents
WITH
CONTEMPT PETITION NO. 124 OF 2024
Dhondiba Hari Bathe
Since deceased through his Legal Heirs
Rakesh Tulsidas Bathe ...Petitioner
Versus
1. The Deputy Collector (Rehabilitation), Pune
& 4 Ors. ...Respondents
Page 4 of 6
01 August, 2024
Aarti Palkar
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14.CP.123.2024.doc
WITH
CONTEMPT PETITION NO. 127 OF 2024
Yesu Subha Shelar
Since deceased through his Legal Heirs
Bhivaji Maruti Sagade ...Petitioner
Versus
1. The Deputy Collector (Rehabilitation), Pune
& 4 Ors. ...Respondents
WITH
CONTEMPT PETITION NO. 137 OF 2024
Yesu alias Yashwant Yeole
Since deceased through his Legal Heirs ...Petitioner
Mahesh Ramesh Yeole
Versus
1. The Deputy Collector (Rehabilitation), Pune
& 4 Ors. ...Respondents
Mr. Abhishek Nagode, Advocate for Petitioner in all Petitions.
Ms. R.M. Shinde, AGP for State.
__________________________________________________________
CORAM : G. S. KULKARNI &
SOMASEKHAR SUNDARESAN, JJ.
DATE : 01 AUGUST, 2024 P. C.
1. Stand over to 22nd August, 2024 as the officers are in the process of hearing the parties. In the meantime, two beneficiaries, who are the Petitioners in Contempt Petition No.139 of 2024 and Contempt Petition No.127 of 2024, have not appeared before the Page 5 of 6 01 August, 2024 Aarti Palkar ::: Uploaded on - 03/08/2024 ::: Downloaded on - 10/08/2024 10:23:59 :::
14.CP.123.2024.doc concerned officer. They are directed to appear before the concerned officer, so that appropriate orders can be passed. If they do not appear on 9th August, 2024 which is the scheduled date, it shall be presumed that they have nothing to say and the appropriate authority is free to pass the orders in accordance with law. It is needless to observe that on 9th August 2024, the appropriate authority will pass an orders.
2. Parties to act on an authenticated copy of this order. [SOMASEKHAR SUNDARESAN, J.] [ G. S. KULKARNI, J. ] Page 6 of 6 01 August, 2024 Aarti Palkar ::: Uploaded on - 03/08/2024 ::: Downloaded on - 10/08/2024 10:23:59 :::