Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 100] [Entire Act] State of Assam - Subsection Section 100(2) in The Assam Excise Rules, 2016 (2)No bottle of IMFL/ Beer etc. shall be sold or offered for sale unless the bottle is properly covered and packed bearing the name of the distiller, compounder, blender or brewer of such brand of IMFL/ Beer etc.
