Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 16 in The Food Corporations Rules, 1965 16. [ Additional functions which the Corporation may perform. [Inserted vide notification No. GSR 1144 dated 3.8.1965] - The Corporation may perform functions relating to clearance handling, storage, transport and distribution of fertilizers.]
