Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

State of Himachal Pradesh - Subsection

Section 67(1)(b) in The Himachal Pradesh Tenancy and Land Reforms Act, 1972

(b)by their recognised agents or a legal practitioner: