Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(3) in The Apprentices Act, 1961 (3)Every contract of apprenticeship may contain such terms and conditions as may be agreed to by the parties to the contract:Provided that no such term or condition shall be inconsistent with any provision of this Act or any rule made thereunder.
