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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(3) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(3)The accounts when audited shall be published by the Governing Council in such manner as may be prescribed by the ordinance and copies thereof shall be submitted to the Senate at its next meeting, and to the Government within three months of such publication.