Himachal Pradesh High Court
Renam Kumari vs . State Of H.P. And Ors. on 20 March, 2023
Bench: Sabina, Satyen Vaidya
Renam Kumari Vs. State of H.P. and ors.
CWP No. 148 of 2023 .
20.03.2023 Present: Ms. Pragti, Advocate, on behalf of Mr. Digvijay Singh, Advocate, for the petitioner.
Mr. Rakesh Dhaulta, Additional Advocate General, for the respondents-State.
Learned Additional Advocate General requests for an adjournment to enable him to seek instructions.
List again on 24.03.2023.
(Sabina) Acting Chief Justice (Satyen Vaidya) Judge 20th March, 2023 (sushma) ::: Downloaded on - 21/03/2023 20:33:47 :::CIS