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Rajasthan High Court - Jaipur

K D Khinchi vs State Of Raj on 12 September, 2011

Author: Ajay Rastogi

Bench: Ajay Rastogi

    

 
 
 

 			In the High Court of Judicature for Rajasthan 
				                 Jaipur Bench 
					                  **
                     Civil Writ Petition No.1723/2003
                        KD Khinchi Versus State & Ors

		                   Date of Order     :::       12/09/2011

		                    Hon'ble Mr. Justice Ajay Rastogi 

Mr. Ankit Sethi, for Mr. Sanjeev Pr. Sharma, for petitioner

Mr. Chetan Bairwa, Addl.Govt. Counsel for Mr. IR Saini, AAG Reply to writ petition has been filed by sole respondent-State. Heard. Admit. Fresh notices need not be issued since sole respondent-State is represented by Government Counsel. List for hearing in due course.

(Ajay Rastogi), J.

K.Khatri/p1/ 1723CW2003Sept12AdmNoNtc.do