Rajasthan High Court - Jaipur
K D Khinchi vs State Of Raj on 12 September, 2011
Author: Ajay Rastogi
Bench: Ajay Rastogi
In the High Court of Judicature for Rajasthan
Jaipur Bench
**
Civil Writ Petition No.1723/2003
KD Khinchi Versus State & Ors
Date of Order ::: 12/09/2011
Hon'ble Mr. Justice Ajay Rastogi
Mr. Ankit Sethi, for Mr. Sanjeev Pr. Sharma, for petitioner
Mr. Chetan Bairwa, Addl.Govt. Counsel for Mr. IR Saini, AAG Reply to writ petition has been filed by sole respondent-State. Heard. Admit. Fresh notices need not be issued since sole respondent-State is represented by Government Counsel. List for hearing in due course.
(Ajay Rastogi), J.
K.Khatri/p1/ 1723CW2003Sept12AdmNoNtc.do