Rajasthan High Court - Jodhpur
Purushottam Brahmin vs Somwarnath on 23 May, 2019
Author: Sangeet Lodha
Bench: Sangeet Lodha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 6513/2019
Purushottam Brahmin
----Petitioner
Versus
Somwarnath
----Respondent
For Petitioner(s) : Mr. Harish Purohit.
HON'BLE MR. JUSTICE SANGEET LODHA
Order 23/05/2019 List the matter on 28.05.2019, as prayed.
(SANGEET LODHA),J 52-Mohan/-
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