Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14B] [Entire Act] State of Andhra Pradesh - Subsection Section 14B(2) in Andhra Pradesh General Sales Tax Act, 1957 (2)The provisions of section 14 including penalty shall apply to assessment and re assessment of escaped turnover under this section.
