Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tripura - Section

Section 73 in Tripura Excise Rules, 1962

73. Warehouse under joint lock of officer and contractor, etc.

- Every warehouse shall be under the joint lock and key of the Officer-in-charge thereof and of the contractor, distiller or licensee of the warehouse or the authorised representative of the aforesaid persons. The lock used by the Officer-in-charge shall be a Government lock and key shall remain in his personal custody.