Rajasthan High Court - Jaipur
Jahid Ali S/O Sh. Zamin Ali vs The Jaipur Vidyut Vitran Nigam Ltd on 30 January, 2019
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 22847/2018
Jahid Ali S/o Sh. Zamin Ali,
----Petitioner
Versus
The Jaipur Vidyut Vitran Nigam Ltd.,
----Respondent
For Petitioner(s) : Mr. Manoj Pareek For Respondent(s) :
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 30/01/2019 Issue notice to the respondents returnable within four weeks. Notices be given "Dasti".
(SANJEEV PRAKASH SHARMA),J Arun/96 Powered by TCPDF (www.tcpdf.org)