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Rajasthan High Court - Jaipur

Jahid Ali S/O Sh. Zamin Ali vs The Jaipur Vidyut Vitran Nigam Ltd on 30 January, 2019

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                       S.B. Civil Writs No. 22847/2018

                                    Jahid Ali S/o Sh. Zamin Ali,
                                                                                           ----Petitioner
                                                                     Versus
                                    The Jaipur Vidyut Vitran Nigam Ltd.,
                                                                                         ----Respondent

For Petitioner(s) : Mr. Manoj Pareek For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 30/01/2019 Issue notice to the respondents returnable within four weeks. Notices be given "Dasti".
(SANJEEV PRAKASH SHARMA),J Arun/96 Powered by TCPDF (www.tcpdf.org)