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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Odisha - Subsection

Section 84(ii) in Orissa Municipal Act, 1950

(ii)the conditions under which such allowance are granted or any leave superannuation or retirement is sanctioned, shall not, without similar sanction, be more favourable than those for the time being in force, for such State Government servants.