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State of Andhra Pradesh - Section

Section 72 in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

72. Marked copy of electoral roll.

- Immediately before the commencement of the poll, the Presiding Officer shall also demonstrate to the polling agents and others present, that the marked copy of the electoral roll to be used during the poll does not contain any entry other than that made with regard to issue of postal ballot papers and election duty certificates.