Delhi High Court - Orders
Sotkon Sp Slu vs Western Imaginary Transcon Pvt. Ltd. & ... on 2 March, 2023
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 484/2021 & I.A. 13004/2021, I.A. 16453/2021,
I.A. 16455/2021, I.A. 4234/2023
SOTKON SP SLU ..... Plaintiff
Through: Shwetasree Majumder, Ms.
Tanya Verma, Ms. Devyani Nath and Ms.
Coral Shah, Advs.
versus
WESTERN IMAGINARY TRANSCON PVT. LTD. & ORS.
..... Defendants
Through: Mr. Anshul Goel, Mr. Ranjeev
Kumar and Mr. Ashok Goel, Advs. for
Defendants 1 to 3
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 02.03.2023
1. Learned Counsel for the defendant submits that they have not had an opportunity to peruse I.A. 4234/2023 as it was served on them and filed before this Court only yesterday.
2. Accordingly, re-notify on 7th March 2023.
C.HARI SHANKAR, J MARCH 2, 2023 ar Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:03.03.2023 15:09:35