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Delhi High Court - Orders

Sotkon Sp Slu vs Western Imaginary Transcon Pvt. Ltd. & ... on 2 March, 2023

Author: C.Hari Shankar

Bench: C.Hari Shankar

                   $~9
                   *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                   +      CS(COMM) 484/2021 & I.A. 13004/2021, I.A. 16453/2021,
                          I.A. 16455/2021, I.A. 4234/2023

                          SOTKON SP SLU                                ..... Plaintiff
                                             Through: Shwetasree Majumder, Ms.
                                             Tanya Verma, Ms. Devyani Nath and Ms.
                                             Coral Shah, Advs.

                                             versus

                          WESTERN IMAGINARY TRANSCON PVT. LTD. & ORS.
                                                             ..... Defendants
                                      Through: Mr. Anshul Goel, Mr. Ranjeev
                                      Kumar and Mr. Ashok Goel, Advs. for
                                      Defendants 1 to 3

                          CORAM:
                          HON'BLE MR. JUSTICE C.HARI SHANKAR
                                             ORDER

% 02.03.2023

1. Learned Counsel for the defendant submits that they have not had an opportunity to peruse I.A. 4234/2023 as it was served on them and filed before this Court only yesterday.

2. Accordingly, re-notify on 7th March 2023.

C.HARI SHANKAR, J MARCH 2, 2023 ar Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:03.03.2023 15:09:35