Central Information Commission
Mandeep Mehta vs Ministry Of Youth Affairs & Sports on 14 March, 2017
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B-\Wing' Augul
Roonr No. 3'08,
t0D?'l42
Fite No.CIC/LS/AJ2012
Stui MandeEr Mchta
AppeIIant aU f"aiu Chess Federatton
Public AuthorttY 15.1i '2012
Date of hearing 1 5.1 1'20i2
Date of decision
Facts :-
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rt t\e is exprained to "ry:ltl,,l;::n;"H[lH:,tilf,ffi:l*Jik:;;:;
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(i) [T]:1;i.:Jilr**::*1,:ft]ffi#:1ffi #$':J'"J-':::r"**" during donar/special fee (1i) li3iffiH:r"l3"J;i,lT:l[i':t's%as attided accordingly'
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lnformation Commissioner