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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(2)(b) in The Goa, Daman and Diu Ancient Monuments and Archaeological Sites and Remains Act, 1978

(b)the custody of the monument and the duties of any person who may be employed to watch it;