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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2) in Rajasthan Electricity Regulatory Commission (Constitution of fund and the manner of application of the fund) Rules, 2006

(2)The State Commission will maintain proper Accounts and other records of the grants and loans as prescribed in the Rajasthan Electricity Regulatory Commission (annual Statement of Accounts) Rules.