Jammu & Kashmir High Court - Srinagar Bench
Dr. Anjum Ara Shamim vs Dr. Nisar Ahmad Mir on 27 January, 2022
Author: Dhiraj Singh Thakur
Bench: Dhiraj Singh Thakur
Sr. No. 36
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CCP(S) No.377/2020 in
SWP No. 1400/2018
Dr. Anjum Ara Shamim .....Appellant(s)/Petitioner(s)
Through: Mr. Aatir Javed Kawoosa, Adv.
Vs
Dr. Nisar Ahmad Mir ..... Respondent(s)
Through: None
Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
ORDER
27.01.2022 Case of the petitioner was considered in terms of the interim direction passed by this court and stands rejected. In that view of the matter, nothing survives in the instant contempt proceedings, which are accordingly closed.
List the main petition for consideration.
(Dhiraj Singh Thakur) Judge Srinagar 27.01.2022 Muneesh MUNEESH SHARMA 2022.01.29 16:39 I attest to the accuracy and integrity of this document