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Jammu & Kashmir High Court - Srinagar Bench

Dr. Anjum Ara Shamim vs Dr. Nisar Ahmad Mir on 27 January, 2022

Author: Dhiraj Singh Thakur

Bench: Dhiraj Singh Thakur

                                                                                           Sr. No. 36

                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                              AT SRINAGAR

                                                                  CCP(S) No.377/2020 in
                                                                  SWP No. 1400/2018


              Dr. Anjum Ara Shamim                                         .....Appellant(s)/Petitioner(s)


                                           Through: Mr. Aatir Javed Kawoosa, Adv.

                                     Vs

              Dr. Nisar Ahmad Mir                                                    ..... Respondent(s)

                                           Through: None

              Coram:           HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE

                                                        ORDER

27.01.2022 Case of the petitioner was considered in terms of the interim direction passed by this court and stands rejected. In that view of the matter, nothing survives in the instant contempt proceedings, which are accordingly closed.

List the main petition for consideration.

(Dhiraj Singh Thakur) Judge Srinagar 27.01.2022 Muneesh MUNEESH SHARMA 2022.01.29 16:39 I attest to the accuracy and integrity of this document