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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Haryana - Subsection

Section 35(2) in J.C. Bose University of Science and Technology, YMCA, Faridabad Act, 2009

(2)All debts, obligations and liabilities incurred, all contracts entered into and all matters and things engaged to be done in respect of Y.M.C.A. Institute of Engineering, Faridabad shall be deemed to have been incurred, entered into, or engaged to be done by, with or for the University.The Schedule(see sections 2(1) and 22)(Statutes of Y.M.C.A. University of Science and Technology Faridabad)