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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1) in New Delhi International Arbitration Centre Act, 2019

(1)Whereas, the objects of the India International Arbitration Centre are such as to make it as an institution of national importance, it is hereby declared that the India International Arbitration Centre is an institution of national importance.