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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(1)(d) in The Punjab State Faculty of Ayurvedic and Unani Systems of Medicine Act, 1963

(d)the conditions under which students shall be admitted to degree, diploma, or certificate's course and to the qualifying examinations;