Karnataka High Court
Sports Union Football Club vs Mysore District Football Association on 24 June, 2013
Author: Mohan .M.Shantanagoudar
Bench: Mohan .M. Shantanagoudar
1
IN THE HIGH COURT OF KARNATAKA, BANGALORE
DATED THIS THE 24TH DAY OF JUNE 2013
BEFORE
THE HON'BLE MR.JUSTICE MOHAN .M. SHANTANAGOUDAR
WRIT PETITION NO.12758 OF 2013 (GM-RES)
BETWEEN:
SPORTS UNION FOOTBALL CLUB
MANAR BUSINESS ASSOCIATES
LINGAPPA CIRCLE,
R. P. ROAD,
NANJANGUD,
MYSORE DISTRICT
REPRESENTED BY
IT'S PRESIDENT
SRI P D MANOHAR
... PETITIONER
(BY SRI.P MAHESHA, ADV.,)
AND:
1.MYSORE DISTRICT FOOTBALL ASSOCIATION
HOTEL CHIRAG,
ZOO ROAD,
INDIRANAGAR
MYSORE- 570 010
REPRESENTED BY IT'S SECRETARY
2.KARNATAKA STATE FOOTBALL ASSOCIATION
BANGALORE FOOTBALL STADIUM
ASHOKNAGAR,
BANGALORE- 560 025
REPRESENTED BY IT'S SECRETARY
2
3.GOVERNMENT OF KARNATAKA
SPORTS AND YOUTH AFFAIRS DEPARTMENT,
M. S. BUILDING,
BANGALORE - 560 001
REPRESENTED BY IT'S SECRTARY
... RESPONDENTS
(BY SRI.R S RAVI, ADV., FOR R1)
(BY SRI.B.NAGARAJAIAH, ADV., FOR R2)
(BY SRI.VIJAYA KUMAR A. PATIL, GA., FOR R3)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
& 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECT THE R1 AUTHORITY TO RE-SCHEDULE THE
COMMENCEMENT OF A DIVION FOOTBALL TEAM
TOURNAMENT 2011-12 AFTER INCLUSION OF THE
PETITIONER CLUB.
THIS PETITION COMING ON FOR PRELIMINARY
HEARING IN 'B' GROUP THIS DAY THE COURT MADE THE
FOLLOWING:
ORDER
Petitioner has sought for issuing writ of mandamus directing the 1st respondent authority to re- schedule the commencement of 'A' Division Football Team Tournament 2011-2012 after inclusion of the petitioner club.
2. Since, the tournament of 2011-12 is already over, the prayer as sought for in the writ petition do no be granted. In addition to the same, the relief is sought 3 against the Association registered under the provisions of the Societies Registration Act.
3. Writ petition in the present form is not maintainable. If the petitioner really has got any grievance, he may take such steps as are open in law.
Petition is disposed of accordingly.
Sd/-
JUDGE GH