Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 7 in The University of Rajasthan (Amendment) Act, 1978

7. Amendment of section 23, University of Rajasthan Act, 1946.

- In sub-section (1) of section 23 of the principal Act, clause (i) the following new clause shall be inserted, namely:-"(ia) The Pro-Vice-Chancellor".