Section 115B(ii) in The Central Motor Vehicles Rules, 1989
(ii)[ for the vehicles manufactured on or after 1st April, 2000, and up to the 30th September, 2010, the type approval norms as specified in the Bharat Stage II norms;] [Substituted by Notification No. G.S.R. 498 (E), dated 16.6.2015 (w.e.f. 2.6.1989)]
